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Gyan Singh Chauhan @ Gyani vs State Of U.P.
2018 Latest Caselaw 4532 ALL

Citation : 2018 Latest Caselaw 4532 ALL
Judgement Date : 21 December, 2018

Allahabad High Court
Gyan Singh Chauhan @ Gyani vs State Of U.P. on 21 December, 2018
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 49385 of 2018
 

 
Applicant :- Gyan Singh Chauhan @ Gyani
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ran Vijay Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the applicant, put up on 8.1.2019 as fresh before appropriate bench.

Order Date :- 21.12.2018

Masarrat

 

 

 
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