Vishal Rajbhar vs State Of U.P.
2018 Latest Caselaw 4530 ALL

Citation : 2018 Latest Caselaw 4530 ALL
Judgement Date : 21 December, 2018

Allahabad High Court

Vishal Rajbhar vs State Of U.P. on 21 December, 2018

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 49440 of 2018
 

 
Applicant :- Vishal Rajbhar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Shashi Kumar
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicant prays for and is granted one week's time to file supplementary affidavit.

Put up on 7.1.2019 as fresh before appropriate bench.

Order Date :- 21.12.2018

Masarrat

Download the LatestLaws.com Mobile App