Guddu & Anr. vs State Of U.P.
2018 Latest Caselaw 4496 ALL

Citation : 2018 Latest Caselaw 4496 ALL
Judgement Date : 20 December, 2018

Allahabad High Court

Guddu & Anr. vs State Of U.P. on 20 December, 2018

Bench: Anil Kumar, Mohd. Faiz Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 1051 of 2018
 

 
Appellant :- Guddu & Anr.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rishad Murtaza
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Anil Kumar,J.

Hon'ble Mohd. Faiz Alam Khan,J.

Rejoinder affidavit filed by learned counsel for the appellants is taken on record.

As prayed, list in the third week of January, 2019

(Mohd. Faiz Alam Khan,J.) (Anil Kumar,J.)

Order Date :- 20.12.2018

Praveen

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