Ubaisurrahman @ Vaish vs State Of U.P
2018 Latest Caselaw 4494 ALL

Citation : 2018 Latest Caselaw 4494 ALL
Judgement Date : 20 December, 2018

Allahabad High Court

Ubaisurrahman @ Vaish vs State Of U.P on 20 December, 2018

Bench: Anil Kumar, Mohd. Faiz Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 973 of 2018
 

 
Appellant :- Ubaisurrahman @ Vaish
 
Respondent :- State Of U.P
 
Counsel for Appellant :- Firoz Ahmad Khan,Ravi Kant Pandey
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Anil Kumar,J.

Hon'ble Mohd. Faiz Alam Khan,J.

Heard learned counsel for the appellant as well as learned A.G.A. for the State.

First bail application of accused-appellant/Ubaisurrahaman @ Vaish has been rejected vide order dated 20.08.2018 passed by the bench comprising Hon'ble Ritu Raj Awasthi,J. and Hon'ble Mahendra Dayal, J.

As prayed by learned counsel for the appellant, list before the appropriate Bench after nomination from Hon'ble the Chief Justice.

(Mohd. Faiz Alam Khan,J.) (Anil Kumar,J.)

Order Date :- 20.12.2018

Praveen

Download the LatestLaws.com Mobile App