Citation : 2018 Latest Caselaw 4459 ALL
Judgement Date : 19 December, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 27 Case :- CRIMINAL REVISION No. - 5164 of 2011 Revisionist :- Munesh Kumar Opposite Party :- State Of U.P. & Others Counsel for Revisionist :- Dharmendra Singhal Counsel for Opposite Party :- Govt. Advocate,Chetan Chatterjee Hon'ble Dr. Kaushal Jayendra Thaker,J.
Sri Dharmendra Singhal-Advocate is present.
List on 16.1.2019.
Stay, if any, shall continue.
Order Date :- 19.12.2018
Mukesh
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