Brahma Pal & Others vs State Of U.P. & Another
2018 Latest Caselaw 4457 ALL

Citation : 2018 Latest Caselaw 4457 ALL
Judgement Date : 19 December, 2018

Allahabad High Court

Brahma Pal & Others vs State Of U.P. & Another on 19 December, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 5011 of 2010
 

 
Petitioner :- Brahma Pal & Others
 
Respondent :- State Of U.P. & Another
 
Counsel for Petitioner :- Dr. C.P. Upadhyaya,O.P. Rai
 
Counsel for Respondent :- Govt. Advocate,Sunil Vashisth
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. None present.

As a last chance to them, list on 16.1.2019.

Order Date :- 19.12.2018

Mukesh

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