State Of U.P. vs Rahul Singh @ Govind Singh
2018 Latest Caselaw 4455 ALL

Citation : 2018 Latest Caselaw 4455 ALL
Judgement Date : 19 December, 2018

Allahabad High Court

State Of U.P. vs Rahul Singh @ Govind Singh on 19 December, 2018

Bench: Anil Kumar, Mohd. Faiz Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 10
 

 
Case :- CAPITAL SENTENCE No. - 2 of 2017
 

 
Appellant :- State Of U.P.
 
Respondent :- Rahul Singh @ Govind Singh
 
Counsel for Appellant :- Govt. Advocate
 

 
Hon'ble Anil Kumar,J.

Hon'ble Mohd. Faiz Alam Khan,J.

As prayed by learned counsel for the appellant, list in the month of January, 2019.

(Mohd. Faiz Alam Khan,J.) (Anil Kumar,J.)

Order Date :- 19.12.2018

Praveen

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