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Vijay Prakash Agarwal vs State Of U.P. And Another
2018 Latest Caselaw 4452 ALL

Citation : 2018 Latest Caselaw 4452 ALL
Judgement Date : 19 December, 2018

Allahabad High Court
Vijay Prakash Agarwal vs State Of U.P. And Another on 19 December, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- APPLICATION U/S 482 No. - 40540 of 2012
 

 
Applicant :- Vijay Prakash Agarwal
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Hemendra Pratap Singh,Dharmendra Kumar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Today also Sri Ajay Kumar Sharma-Advocate has sent illness slip. Earlier also he was sent illness slip.No other Advocate is present.

As a last chance to him list this matter on 2.1.2019. It is made clear that it shall not be adjourned further.

Order Date :- 19.12.2018

Mukesh

 

 

 
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