Ram Lakhan Chaturvedi And Others vs State Of U.P. And Another
2018 Latest Caselaw 4448 ALL

Citation : 2018 Latest Caselaw 4448 ALL
Judgement Date : 19 December, 2018

Allahabad High Court

Ram Lakhan Chaturvedi And Others vs State Of U.P. And Another on 19 December, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- APPLICATION U/S 482 No. - 6446 of 2013
 

 
Applicant :- Ram Lakhan Chaturvedi And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- B.B. Dubey
 
Counsel for Opposite Party :- Govt.Advocate,Rajeev Kumar Saxena
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List this matter on 16.1.2019 for compliance of the order dated 17.12.2018 passed by this Court.

Order Date :- 19.12.2018

Mukesh

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