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Smt. Shikha & 2 Others vs State Of U.P. & Another
2018 Latest Caselaw 4445 ALL

Citation : 2018 Latest Caselaw 4445 ALL
Judgement Date : 19 December, 2018

Allahabad High Court
Smt. Shikha & 2 Others vs State Of U.P. & Another on 19 December, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- CRIMINAL REVISION No. - 1324 of 2013
 

 
Revisionist :- Smt. Shikha & 2 Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Dharmendra Singhal
 
Counsel for Opposite Party :- Govt. Advocate,Sanjay Mishra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. None present for respondent.

List on 11.1.2019.

Stay order, if any, shall continue.

Order Date :- 19.12.2018

Mukesh

 

 

 
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