Smt. Suraj Mukhi vs State Of U.P. And Anr
2018 Latest Caselaw 4444 ALL

Citation : 2018 Latest Caselaw 4444 ALL
Judgement Date : 19 December, 2018

Allahabad High Court

Smt. Suraj Mukhi vs State Of U.P. And Anr on 19 December, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- APPLICATION U/S 482 No. - 43281 of 2018
 

 
Applicant :- Smt. Suraj Mukhi
 
Opposite Party :- State Of U.P. And Anr
 
Counsel for Applicant :- Sachin Kumar Sharma
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Till the State files reply, no coercive action shall be taken against the applicant as she is a lady.

List on 16.1.2019

Order Date :- 19.12.2018

Mukesh

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