Pradeep Kumar And 2 Ors vs State Of U.P. And Anr
2018 Latest Caselaw 4443 ALL

Citation : 2018 Latest Caselaw 4443 ALL
Judgement Date : 19 December, 2018

Allahabad High Court

Pradeep Kumar And 2 Ors vs State Of U.P. And Anr on 19 December, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- APPLICATION U/S 482 No. - 30098 of 2018
 

 
Applicant :- Pradeep Kumar And 2 Ors
 
Opposite Party :- State Of U.P. And Anr
 
Counsel for Applicant :- Mithilesh Kumar Shukla,Anil Kumar Singh,Avanish Kumar Shukla
 
Counsel for Opposite Party :- G.A.,Dipak Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

I had suggested to the counsel for the parties that the matter can be disposed of by permitting the applicants herein to file discharge application before the Trial Court but it appears that for that also the counsel for the private respondents are seeking time.

Hence, list in due course.

Stay order, if any, shall continue.

Further Order

List on 9.1.2019 as requested by the Advocates for the parties.

Order Date :- 19.12.2018

Mukesh

Download the LatestLaws.com Mobile App