Hari Lal vs State Of U.P.
2018 Latest Caselaw 4432 ALL

Citation : 2018 Latest Caselaw 4432 ALL
Judgement Date : 19 December, 2018

Allahabad High Court

Hari Lal vs State Of U.P. on 19 December, 2018

Bench: Anil Kumar, Mohd. Faiz Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL DEFECTIVE No. - 22 of 2018
 

 
Appellant :- Hari Lal
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sunil Kumar
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Anil Kumar,J.

Hon'ble Mohd. Faiz Alam Khan,J.

List has been revised.

None present for appellant however learned A.G.A. is present for the State.

List in the month of February, 2019.

(Mohd. Faiz Alam Khan,J.) (Anil Kumar,J.)

Order Date :- 19.12.2018

Praveen

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