Lala Yadav @ Lalchand Yadav vs State Of U.P.
2018 Latest Caselaw 4406 ALL

Citation : 2018 Latest Caselaw 4406 ALL
Judgement Date : 18 December, 2018

Allahabad High Court

Lala Yadav @ Lalchand Yadav vs State Of U.P. on 18 December, 2018

Bench: Anil Kumar, Mohd. Faiz Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 1673 of 2018
 

 
Appellant :- Lala Yadav @ Lalchand Yadav
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sanjay Kumar Yadav
 
Counsel for Respondent :- Govt. Advocate,Bhup Chandra Singh,Shikhar
 

 
Hon'ble Anil Kumar,J.

Hon'ble Mohd. Faiz Alam Khan,J.

Learned A.G.A. has filed his objection to the bail application which is taken on record.

As prayed, three week's time is granted to file rejoinder affidavit.

List thereafter.

(Mohd. Faiz Alam Khan,J.) (Anil Kumar,J.)

Order Date :- 18.12.2018

Praveen

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