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Pramod Singh vs State Of U.P.
2018 Latest Caselaw 4392 ALL

Citation : 2018 Latest Caselaw 4392 ALL
Judgement Date : 18 December, 2018

Allahabad High Court
Pramod Singh vs State Of U.P. on 18 December, 2018
Bench: Bachchoo Lal, Suresh Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL No. - 958 of 2007
 

 
Appellant :- Pramod Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Amar Nath Tiwari
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Hon'ble Suresh Kumar Gupta,J.

List in the next cause list along with the criminal appeal no. 1764 of 2007.

Order Date :- 18.12.2018

Masarrat

 

 

 
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