Vinai @ Binna And Others vs State Of U.P.
2018 Latest Caselaw 4354 ALL

Citation : 2018 Latest Caselaw 4354 ALL
Judgement Date : 17 December, 2018

Allahabad High Court

Vinai @ Binna And Others vs State Of U.P. on 17 December, 2018

Bench: Bachchoo Lal, Suresh Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL No. - 2803 of 2006
 

 
Appellant :- Vinai @ Binna And Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- A.K.Bisaria,Anil Raghav,Apul Mishra,Noor Mohammad,Sanjay Mishra,Sri Ram Pandey
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Hon'ble Suresh Kumar Gupta,J.

Heard Sri Sukhveer Singh, learned counsel for the appellants.

Put up tomorrow i.e. 18.12.2018 for further hearing.

Order Date :- 17.12.2018

Masarrat

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