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Devendra Swarup vs U.P. Coop. Dairy Federation & Milk ...
2018 Latest Caselaw 4345 ALL

Citation : 2018 Latest Caselaw 4345 ALL
Judgement Date : 17 December, 2018

Allahabad High Court
Devendra Swarup vs U.P. Coop. Dairy Federation & Milk ... on 17 December, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 
Case :- SERVICE BENCH No. - 1306 of 2007
 
Petitioner :- Devendra Swarup
 
Respondent :- U.P. Coop. Dairy Federation & Milk Union & Anr.
 
Counsel for Petitioner :- Rakesh Kumar Nigam,Rakesh Kumar Nigam
 
Counsel for Respondent :- Sudeep Kumar,Amar Chaudhary,H.P.Gupta
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri Lalit Shukla, Advocate has filed his Vakalatnama on behalf of the opposite parties, the same is taken on record.

On the joint request of learned counsel for the parties, list/ put up this case on 20.12.2018 in the additional cause list.

When the case is next listed, name of Sri Lalit Shukla, Advocate be shown in the cause list as counsel for the opposite parties.

Order Date :- 17.12.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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