Smt.Phool Kala vs Jitendra Singh & 3 Ors.
2018 Latest Caselaw 4342 ALL

Citation : 2018 Latest Caselaw 4342 ALL
Judgement Date : 17 December, 2018

Allahabad High Court

Smt.Phool Kala vs Jitendra Singh & 3 Ors. on 17 December, 2018

Bench: Mohd. Faiz Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CRIMINAL REVISION No. - 572 of 2007
 

 
Revisionist :- Smt.Phool Kala
 
Opposite Party :- Jitendra Singh & 3 Ors.
 
Counsel for Revisionist :- Dilip Pandey
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Mohd. Faiz Alam Khan,J.

As prayed, learned counsel for the revisionist, put up tomorrow i.e. 18.12.2018.

Order Date :- 17.12.2018

Praveen

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