Abhay Singh vs State Of U.P.
2018 Latest Caselaw 4329 ALL

Citation : 2018 Latest Caselaw 4329 ALL
Judgement Date : 14 December, 2018

Allahabad High Court

Abhay Singh vs State Of U.P. on 14 December, 2018

Bench: Ram Surat (Maurya), Aniruddha Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL APPEAL No. - 234 of 2016
 

 
Appellant :- Abhay Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Anurag Shukla,Dileep Kumar,Rajshrsi
 
Counsel for Respondent :- G.A.,Amit Misra,Sunil Kumar Yadav
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Hon'ble Aniruddha Singh,J.

The case is passed over on the illness-slip of Sri Amrish Kumar, learned counsel for the appellant.

Order Date :- 14.12.2018

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