Rambabu vs State Of U.P. And 4 Others
2018 Latest Caselaw 4321 ALL

Citation : 2018 Latest Caselaw 4321 ALL
Judgement Date : 14 December, 2018

Allahabad High Court

Rambabu vs State Of U.P. And 4 Others on 14 December, 2018

Bench: Pradeep Kumar Baghel, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- PUBLIC INTEREST LITIGATION (PIL) No. - 4905 of 2018
 

 
Petitioner :- Rambabu
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Satyendra Kumar Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Hon'ble Prakash Padia,J.

As prayed by learned counsel for the petitioner, the matter is adjourned.

Put up this case, before the appropriate Bench, as a fresh on 1.2.2019.

Order Date :- 14.12.2018

Pramod Tripathi

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