Zila Ghaziabad Eet Nirmata Samiti ... vs Union Of India And 4 Others
2018 Latest Caselaw 4319 ALL

Citation : 2018 Latest Caselaw 4319 ALL
Judgement Date : 14 December, 2018

Allahabad High Court

Zila Ghaziabad Eet Nirmata Samiti ... vs Union Of India And 4 Others on 14 December, 2018

Bench: Pradeep Kumar Baghel, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 38514 of 2018
 

 
Petitioner :- Zila Ghaziabad Eet Nirmata Samiti And Another
 
Respondent :- Union Of India And 4 Others
 
Counsel for Petitioner :- Rakesh Pande
 
Counsel for Respondent :- A.S.G.I.,C.S.C.,Hari Nath Tripathi,Rajesh Tripathi,Shambhu Chopra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Hon'ble Prakash Padia,J.

Counter affidavit filed today is taken on record.

As prayed by learned counsel for the petitioners, three days' time is granted to file rejoinder affidavit.

Put up this case in the additional cause list on 20.12.2018.

Order Date :- 14.12.2018

Pramod Tripathi

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