Abhishek Maurya @ Abhimanyu ... vs State Of U.P.
2018 Latest Caselaw 4301 ALL

Citation : 2018 Latest Caselaw 4301 ALL
Judgement Date : 13 December, 2018

Allahabad High Court

Abhishek Maurya @ Abhimanyu ... vs State Of U.P. on 13 December, 2018

Bench: Rajiv Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 61
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 47785 of 2018
 

 
Applicant :- Abhishek Maurya @ Abhimanyu Maurya
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Indradeo
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Rajiv Gupta,J.

On the request of learned counsel for the applicant, put up this case on 7.1.2019 as fresh. In order to enable learned counsel for the applicant to explain properly criminal history of the applicant.

Order Date :- 13.12.2018

Md Faisal

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