Cp 2369 Dinesh Kumar Tripathi vs State Of U.P. & Others
2018 Latest Caselaw 4288 ALL

Citation : 2018 Latest Caselaw 4288 ALL
Judgement Date : 12 December, 2018

Allahabad High Court

Cp 2369 Dinesh Kumar Tripathi vs State Of U.P. & Others on 12 December, 2018

Bench: Vivek Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- WRIT - A No. - 40345 of 2001
 

 
Petitioner :- Cp 2369 Dinesh Kumar Tripathi
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- C.B. Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Varma,J.

Case called out. None appears on behalf of petitioner to press this petition.

Learned Standing Counsel for the State is present.

Accordingly, the writ petition is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 12.12.2018

Ajeet

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