Neetu & Another vs State Of U.P. & Another
2018 Latest Caselaw 4281 ALL

Citation : 2018 Latest Caselaw 4281 ALL
Judgement Date : 12 December, 2018

Allahabad High Court

Neetu & Another vs State Of U.P. & Another on 12 December, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- CRIMINAL REVISION No. - 2147 of 2012
 

 
Revisionist :- Neetu & Another
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Gaurav Kakkar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Even in the third round Sri Gaurav Kakkar, learned counsel for the revisionist has not shown any willingness to argue this matter and has asked for pass over.

List in due course.

Further Order

List on 19.12.2018.

Order Date :- 12.12.2018

Mukesh

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