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Vijay Bahadur Singh And Others vs State Of U.P. & Another
2018 Latest Caselaw 4270 ALL

Citation : 2018 Latest Caselaw 4270 ALL
Judgement Date : 12 December, 2018

Allahabad High Court
Vijay Bahadur Singh And Others vs State Of U.P. & Another on 12 December, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- APPLICATION U/S 482 No. - 41318 of 2010
 

 
Applicant :- Vijay Bahadur Singh And Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- N. D. Shukla
 
Counsel for Opposite Party :- Govt. Advocate,Ravindra Nath Rai
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Called in revised. None present on behalf of respondent.

2. List on 19.12.2018

Order Date :- 12.12.2018

Mukesh

 

 

 
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