Suraj Bhan And 4 Others vs State Of Up And Another
2018 Latest Caselaw 4263 ALL

Citation : 2018 Latest Caselaw 4263 ALL
Judgement Date : 12 December, 2018

Allahabad High Court

Suraj Bhan And 4 Others vs State Of Up And Another on 12 December, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- APPLICATION U/S 482 No. - 43763 of 2018
 

 
Applicant :- Suraj Bhan And 4 Others
 
Opposite Party :- State Of Up And Another
 
Counsel for Applicant :- Dipak Srivastava,Anil Kumar Singh
 
Counsel for Opposite Party :- G.A.,Avanish Kumar Shukla,Mithilesh Kumar Shukla,Avanish Kumar Shukla
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Anil Kumar Singh-Advocate appearing on behalf of respondent no.2 prays for and is granted time to file reply on or before 19.12.2018.

List on 19.12.2018.

Stay shall continue.

Order Date :- 12.12.2018

Mukesh

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