All India B.S.N.L. Executive ... vs Bharat Sanchar Nigam Ltd. & 5 ...
2018 Latest Caselaw 4245 ALL

Citation : 2018 Latest Caselaw 4245 ALL
Judgement Date : 11 December, 2018

Allahabad High Court

All India B.S.N.L. Executive ... vs Bharat Sanchar Nigam Ltd. & 5 ... on 11 December, 2018

Bench: Pradeep Kumar Baghel, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 10961 of 2017
 

 
Petitioner :- All India B.S.N.L. Executive Association And Another
 
Respondent :- Bharat Sanchar Nigam Ltd. & 5 Others
 
Counsel for Petitioner :- Satish Chaturvedi,Pankaj Srivastava
 
Counsel for Respondent :- Subodh Kumar,Gulrez Khan,Javed Husain Khan
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Hon'ble Prakash Padia,J.

We have heard learned counsel for the petitioners and Sri Subodh Kumar, learned counsel, who has put in appearance on behalf of respondents no.1 to 5. We have heard Sri R. K. Ojha, learned counsel, also in the companion writ petition.

Sri Subodh Kumar, learned counsel for the respondents shall produce the Article of Association and Memorandum of Association of the Bharat Sanchar Nigam Ltd.

List in the next cause list.

Order Date :- 11.12.2018

Pramod Tripathi