Pankaj Kumar Gaur vs State Of U.P. Thru. Secr. Revenue & ...
2018 Latest Caselaw 4242 ALL

Citation : 2018 Latest Caselaw 4242 ALL
Judgement Date : 11 December, 2018

Allahabad High Court

Pankaj Kumar Gaur vs State Of U.P. Thru. Secr. Revenue & ... on 11 December, 2018

Bench: Pradeep Kumar Baghel, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 14040 of 2010
 

 
Petitioner :- Pankaj Kumar Gaur
 
Respondent :- State Of U.P. Thru. Secr. Revenue & Ors.
 
Counsel for Petitioner :- N.S. Chahar
 
Counsel for Respondent :- C.S.C.,Chandra Shekhar Srivastav
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Hon'ble Prakash Padia,J.

List again in January, 2019 showing the name of Sri S. B. Maurya, as counsel for the respondents.

Order Date :- 11.12.2018

Pramod Tripathi

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