Rajesh Kumar Mishra vs State Of U.P. Thru Secretary Basic ...
2018 Latest Caselaw 4236 ALL

Citation : 2018 Latest Caselaw 4236 ALL
Judgement Date : 11 December, 2018

Allahabad High Court

Rajesh Kumar Mishra vs State Of U.P. Thru Secretary Basic ... on 11 December, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 
Case :- SERVICE SINGLE No. - 5397 of 2006
 
Petitioner :- Rajesh Kumar Mishra
 
Respondent :- State Of U.P. Thru Secretary Basic Education & 3 Ors
 
Counsel for Petitioner :- Dharam Raj Misra,Amrendra Nath Tripathi
 
Counsel for Respondent :- C S C,Ghaus Beg,Vindhyavashni Kumar
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this petition on 19.12.2018 within top ten cases.

Order Date :- 11.12.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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