Shailendra Kumar S/O Sri Phool ... vs State Of U.P. Through The ...
2018 Latest Caselaw 4229 ALL

Citation : 2018 Latest Caselaw 4229 ALL
Judgement Date : 11 December, 2018

Allahabad High Court

Shailendra Kumar S/O Sri Phool ... vs State Of U.P. Through The ... on 11 December, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 
Case :- SERVICE SINGLE No. - 3331 of 2010
 
Petitioner :- Shailendra Kumar S/O Sri Phool Chandra Jha
 
Respondent :- State Of U.P. Through The Secy.Basic Education Lucknow
 
Counsel for Petitioner :- Kapil Mishra
 
Counsel for Respondent :- C.S.C.,A.M.Tripathi,Ajay Kumar,Jogendra Nath Verma
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this petition on 18.12.2018 to enable the learned counsel for the petitioner to provide the copy of the amended writ petition.

Order Date :- 11.12.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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