Roop Kishore Gautam vs State Of U.P. & Ors.
2018 Latest Caselaw 4228 ALL

Citation : 2018 Latest Caselaw 4228 ALL
Judgement Date : 11 December, 2018

Allahabad High Court

Roop Kishore Gautam vs State Of U.P. & Ors. on 11 December, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 
Case :- SERVICE SINGLE No. - 1386 of 2010
 
Petitioner :- Roop Kishore Gautam
 
Respondent :- State Of U.P. & Ors.
 
Counsel for Petitioner :- Rakesh Srivastava,Indrajeet Shukla
 
Counsel for Respondent :- C.S.C.,Ajeet Kumar
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri Ajeet Kumar, learned counsel for the opposite party Nos.2 and 3 prays for and is granted two weeks' time to file objection against the amendment application.

List this petition in the week commencing 07.01.2019 peremptorily.

Order Date :- 11.12.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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