Smt. Ranjana Pandey W/O Anand ... vs Union Of India Thru Inspector ...
2018 Latest Caselaw 4227 ALL

Citation : 2018 Latest Caselaw 4227 ALL
Judgement Date : 11 December, 2018

Allahabad High Court

Smt. Ranjana Pandey W/O Anand ... vs Union Of India Thru Inspector ... on 11 December, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 
Case :- SERVICE BENCH No. - 584 of 2009
 
Petitioner :- Smt. Ranjana Pandey W/O Anand Kumar Pandey
 
Respondent :- Union Of India Thru Inspector General Of Police & Others
 
Counsel for Petitioner :- In Person,Navneet Kumar,Umesh Chandra Pandey
 
Counsel for Respondent :- A.S.G.,Anand Kumar Singh,Neerav Chitravanshi
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the parties, list this petition on 19.12.2018.

Order Date :- 11.12.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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