Smt. Kamla Devi vs State Of U.P.Through Secy.Basic ...
2018 Latest Caselaw 4207 ALL

Citation : 2018 Latest Caselaw 4207 ALL
Judgement Date : 10 December, 2018

Allahabad High Court

Smt. Kamla Devi vs State Of U.P.Through Secy.Basic ... on 10 December, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 
Case :- SERVICE SINGLE No. - 3162 of 2010
 
Petitioner :- Smt. Kamla Devi
 
Respondent :- State Of U.P.Through Secy.Basic Education Lko.And Ors.
 
Counsel for Petitioner :- Namit Sharma,Avinash Chandra,Ritesh Kumar Srivastava
 
Counsel for Respondent :- C.S.C,D.R.Misra,J.P.Maurya,Rahul Shukla
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri Nirankar Singh, Advocate holding brief of Sri Namit Sharma, learned counsel for the petitioner files rejoinder affidavit today in the Court, the same is taken on record.

On the joint request of learned counsel for the parties, list/ put up this case on Monday i.e. 17.12.2018 in the additional cause list.

Order Date :- 10.12.2018

Suresh/

[Rajesh Singh Chauhan,J.]

Download the LatestLaws.com Mobile App