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Dinesh Chandra Yadav vs State Of U.P.Through D.G.Medical ...
2018 Latest Caselaw 4206 ALL

Citation : 2018 Latest Caselaw 4206 ALL
Judgement Date : 10 December, 2018

Allahabad High Court
Dinesh Chandra Yadav vs State Of U.P.Through D.G.Medical ... on 10 December, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 
Case :- SERVICE SINGLE No. - 2917 of 2010
 
Petitioner :- Dinesh Chandra Yadav
 
Respondent :- State Of U.P.Through D.G.Medical And Health Services Lucknow
 
Counsel for Petitioner :- Anil Kumar Pandey,A.K.Dixit,Anu Pratap Singh,Atul Dixit,Manoj Kumar Mishra,Sharad Pathak,Sudhir Pandey,Vaibhav Gupta
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list/ put this case tomorrow i.e. 11.12.2018.

Order Date :- 10.12.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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