Gajendra Singh vs State Of U.P. And Another
2018 Latest Caselaw 4192 ALL

Citation : 2018 Latest Caselaw 4192 ALL
Judgement Date : 7 December, 2018

Allahabad High Court

Gajendra Singh vs State Of U.P. And Another on 7 December, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- APPLICATION U/S 482 No. - 43221 of 2018
 

 
Applicant :- Gajendra Singh
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Ravi Kumar Singh,Mohit Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. None present on behalf of applicant.

Issue notice to the respondent returnable on 21.12.2018.

State may file its reply to the application filed under Section 482 Cr.P.C.

Steps be taken immediately.

Order Date :- 7.12.2018

Mukesh

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