Bablu @ Shankar Lal & Another vs State Of U.P.
2018 Latest Caselaw 4181 ALL

Citation : 2018 Latest Caselaw 4181 ALL
Judgement Date : 6 December, 2018

Allahabad High Court

Bablu @ Shankar Lal & Another vs State Of U.P. on 6 December, 2018

Bench: Aniruddha Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 50
 

 
Case :- CRIMINAL APPEAL No. - 5123 of 2016
 

 
Appellant :- Bablu @ Shankar Lal & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Satya Prakash Srivastava,Ashish Srivastava
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Aniruddha Singh,J.

Heard Sri Anil Kumar Sabita, learned counsel for the appellants and Sri Sanjeev Kumar Tipathi (Brief Holder) appearing for the State.

Judgment is reserved.

Order Date :- 6.12.2018

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