Vinod Kumar Pandey & Others vs State Of U.P. & Others
2018 Latest Caselaw 4154 ALL

Citation : 2018 Latest Caselaw 4154 ALL
Judgement Date : 5 December, 2018

Allahabad High Court

Vinod Kumar Pandey & Others vs State Of U.P. & Others on 5 December, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 
Case :- SERVICE SINGLE No. - 2264 of 1996
 
Petitioner :- Vinod Kumar Pandey & Others
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- A.R.Khan,Ajai Pratap Singh
 
Counsel for Respondent :- C.S.C.,Satyanshu Ojha
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioners, list this petition in the week commencing 10.12.2018.

Order Date :- 5.12.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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