Nage Lal Sonkar And 4 Ors vs State Of Up And Anr
2018 Latest Caselaw 4152 ALL

Citation : 2018 Latest Caselaw 4152 ALL
Judgement Date : 5 December, 2018

Allahabad High Court

Nage Lal Sonkar And 4 Ors vs State Of Up And Anr on 5 December, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- APPLICATION U/S 482 No. - 43757 of 2018
 

 
Applicant :- Nage Lal Sonkar And 4 Ors
 
Opposite Party :- State Of Up And Anr
 
Counsel for Applicant :- Dinesh Kumar Yadav
 
Counsel for Opposite Party :- G.A.,Abrar Ahmad
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Copy of supplementary affidavit be served on the State.

List this matter on 11th December, 2018 showing the name of Sri Abrar Ahmad as counsel for complainant.

Order Date :- 5.12.2018

Mukesh

Download the LatestLaws.com Mobile App