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Man Singh & Another vs State Of U.P.
2018 Latest Caselaw 4145 ALL

Citation : 2018 Latest Caselaw 4145 ALL
Judgement Date : 5 December, 2018

Allahabad High Court
Man Singh & Another vs State Of U.P. on 5 December, 2018
Bench: Bachchoo Lal, Suresh Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL No. - 7458 of 2006
 

 
Appellant :- Man Singh & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- S.K. Chaubey,Jitendra Singh,P.B.Umrao,P.M.N.Singh,Sarvesh,T.P. Gupta
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Hon'ble Suresh Kumar Gupta,J.

On the request of learned counsel for the appellant, list on 18.12.2018.

Order Date :- 5.12.2018

Masarrat

 

 

 
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