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Jagdeep @ Jaggi vs State Of U.P.
2018 Latest Caselaw 4142 ALL

Citation : 2018 Latest Caselaw 4142 ALL
Judgement Date : 5 December, 2018

Allahabad High Court
Jagdeep @ Jaggi vs State Of U.P. on 5 December, 2018
Bench: Bachchoo Lal, Suresh Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL No. - 2377 of 2010
 

 
Appellant :- Jagdeep @ Jaggi
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Shiv Kant Mishra,Anurag Sharma,B.D.Sharma,Manish Tiwari,Vivek Singh
 
Counsel for Respondent :- Govt. Advocate,Ram Raj Pandey
 

 
Hon'ble Bachchoo Lal,J.

Hon'ble Suresh Kumar Gupta,J.

Heard Sri Manish Tiwari, learned counsel for the appellants, Sri Sangam Lal Kesarwani and Sri Ram Raj Pandey, learned counsel for the complainant, Sri Om Prakash Mishra, learned A.G.A. for the State.

Judgment reserved.

Order Date :- 5.12.2018

Masarrat

 

 

 
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