Asha Ram @ Ashey & Another vs State Of U.P.
2018 Latest Caselaw 4123 ALL

Citation : 2018 Latest Caselaw 4123 ALL
Judgement Date : 4 December, 2018

Allahabad High Court

Asha Ram @ Ashey & Another vs State Of U.P. on 4 December, 2018

Bench: Bachchoo Lal, Suresh Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL No. - 584 of 2006
 

 
Appellant :- Asha Ram @ Ashey & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- V.M. Zaidi
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Hon'ble Suresh Kumar Gupta,J.

Case called out. None appears on behalf of the appellants even in the revised list.

Issue bailable warrant against the appellants.

List on 24.1.2019.

Order Date :- 4.12.2018

Masarrat

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