Umesh Kumar & Others vs State Of U.P.
2018 Latest Caselaw 4122 ALL

Citation : 2018 Latest Caselaw 4122 ALL
Judgement Date : 4 December, 2018

Allahabad High Court

Umesh Kumar & Others vs State Of U.P. on 4 December, 2018

Bench: Bachchoo Lal, Suresh Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL No. - 484 of 2010
 

 
Appellant :- Umesh Kumar & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Vikas Tiwari,Anurag Shukla,I.K.Vhaturvedi,S.S. Rathore,Satya Prakash,Shrawan Dwivedi
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Hon'ble Suresh Kumar Gupta,J.

Case called out. None appears on behalf of the appellants even in the revised list.

List after two weeks as peremptorily.

Order Date :- 4.12.2018

Masarrat

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