Shyam Singh & Another vs State Of U.P.
2018 Latest Caselaw 4121 ALL

Citation : 2018 Latest Caselaw 4121 ALL
Judgement Date : 4 December, 2018

Allahabad High Court

Shyam Singh & Another vs State Of U.P. on 4 December, 2018

Bench: Bachchoo Lal, Suresh Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL No. - 1669 of 2010
 

 
Appellant :- Shyam Singh & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sanjay Kumar,Amarendra Pratap Singh,Mohit Sharma
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Hon'ble Suresh Kumar Gupta,J.

Sri Amarendra Pratap Singh, learned counsel for the appellants states that he has no instruction in the matter.

Issue bailable warrant against the appellants.

List on 24.1.2019.

Order Date :- 4.12.2018

Masarrat

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