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Tara Khatoon And Anr vs State Of Up And Anr
2018 Latest Caselaw 4111 ALL

Citation : 2018 Latest Caselaw 4111 ALL
Judgement Date : 4 December, 2018

Allahabad High Court
Tara Khatoon And Anr vs State Of Up And Anr on 4 December, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- APPLICATION U/S 482 No. - 43737 of 2018
 

 
Applicant :- Tara Khatoon And Anr
 
Opposite Party :- State Of Up And Anr
 
Counsel for Applicant :- Krishnaji Khare,Mrityunjay Khare
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Applicant shall supply legible copy of all the unreadable pages of application filed herewith under Section 482 Cr.PC on or before 11st December, 2018.

List on 11th December, 2018.

Order Date :- 4.12.2018

Mukesh

 

 

 
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