Asif vs State Of U.P.
2018 Latest Caselaw 4087 ALL

Citation : 2018 Latest Caselaw 4087 ALL
Judgement Date : 3 December, 2018

Allahabad High Court

Asif vs State Of U.P. on 3 December, 2018

Bench: Bachchoo Lal, Suresh Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL No. - 940 of 2007
 

 
Appellant :- Asif
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- M.J. Akhtar,A.J. Akhtar,R.K.Khanna
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Hon'ble Suresh Kumar Gupta,J.

Heard Sri V.P. Gupta holding brief of Sri Amit Kumar, learned counsel for the appellant.

Put up tomorrow for further hearing.

Order Date :- 3.12.2018

Masarrat

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