Bechey Lal vs Smt. Maya Devi And Others
2018 Latest Caselaw 2288 ALL

Citation : 2018 Latest Caselaw 2288 ALL
Judgement Date : 31 August, 2018

Allahabad High Court

Bechey Lal vs Smt. Maya Devi And Others on 31 August, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- FIRST APPEAL FROM ORDER No. - 218 of 1997
 

 
Appellant :- Bechey Lal
 
Respondent :- Smt. Maya Devi And Others
 
Counsel for Appellant :- Avadhesh Kumar
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Avadhesh Kumar, learned counsel for appellant states that though several letters were written to the appellant, no instructions have come forth for a long time.

Hence, the appeal is dismissed for want of instructions.

However, if within four weeks from today, the appellant still wants to pursue the matter, they can ask for revival of this appeal.

Order Date :- 31.8.2018

Mukesh

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