Radhey Shyam And Others 2 vs Gobeley Khan @ Indrish
2018 Latest Caselaw 2287 ALL

Citation : 2018 Latest Caselaw 2287 ALL
Judgement Date : 31 August, 2018

Allahabad High Court

Radhey Shyam And Others 2 vs Gobeley Khan @ Indrish on 31 August, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- FIRST APPEAL FROM ORDER No. - 203 of 2003
 

 
Appellant :- Radhey Shyam And Others 2
 
Respondent :- Gobeley Khan @ Indrish
 
Counsel for Appellant :- D.N.Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Call for record of Court below so as to reach this Court on or before 3rd October, 2018.

Order Date :- 31.8.2018

Mukesh

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