Dev Narain Pandey vs Bharat Ram And (3) Ors,
2018 Latest Caselaw 2286 ALL

Citation : 2018 Latest Caselaw 2286 ALL
Judgement Date : 31 August, 2018

Allahabad High Court

Dev Narain Pandey vs Bharat Ram And (3) Ors, on 31 August, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL REVISION No. - 335 of 2002
 
Revisionist :- Dev Narain Pandey
 
Opposite Party :- Bharat Ram And (3) Ors,
 
Counsel for Revisionist :- Prem Singh,Sushil Kumar Singh
 
Counsel for Opposite Party :- Govt.Advocate,S.P.Tiwari
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the parties, list in the next week.

Order Date :- 31.8.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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