Kanhaiya Lal vs State Of U.P.
2018 Latest Caselaw 2281 ALL

Citation : 2018 Latest Caselaw 2281 ALL
Judgement Date : 31 August, 2018

Allahabad High Court

Kanhaiya Lal vs State Of U.P. on 31 August, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL REVISION No. - 500 of 2004
 
Revisionist :- Kanhaiya Lal
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- Anil K.Tripathi,Dhirendra Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the revisionist, list in the week commencing 10.09.2018.

Order Date :- 31.8.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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