Ashiya Khatoon vs Mr.Sunil Kumar And Another
2018 Latest Caselaw 2278 ALL

Citation : 2018 Latest Caselaw 2278 ALL
Judgement Date : 31 August, 2018

Allahabad High Court

Ashiya Khatoon vs Mr.Sunil Kumar And Another on 31 August, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- FIRST APPEAL FROM ORDER No. - 353 of 2007
 

 
Appellant :- Ashiya Khatoon
 
Respondent :- Mr.Sunil Kumar And Another
 
Counsel for Appellant :- Shashank Singh
 
Counsel for Respondent :- Dinesh Kumar,Rajesh Nath
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 7th September, 2018.

Order Date :- 31.8.2018

Mukesh

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